Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(a) in Orissa Municipal Rules, 1953

(a)"Act" means the Orissa Municipal Act, 1950 (Orissa Act XXIII of 1950) and all words and phrases used therein shall have the same meaning assigned to them by the Orissa Municipal Act, 1950 (Orissa Act XXIII of 1950), hereinafter referred to as 'the Act';