Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] Union of India - Subsection Section 80(9) in The Indo-Tibetan Border Police Force Rules, 1994 (9)After sub-rule (7) has been complied with and the Court has decided to accept the plea of guilty, the Court shall proceed as directed in rule 102.
