Section 2 in The Air (Prevention And Control Of Pollution) Rules, 1982
2. Definitions .-In these rules, unless the context otherwise requires,-
(a)"Act" means the Air (Prevention and Control of Pollution) Act, 1981;(b)"Chairman" means the Chairman of the Central Board;(c)"form" means a form set out in the Schedules;(d)"meeting" means a meeting of the Central Board or a meeting of committee constituted by the Central Board;(e)"Member-Secretary" means the Member-Secretary of the Central Board;(f)"Schedule" means a Schedule appended to these rules;(g)"section" means a section of the Act;(h)"year" means the financial year commencing on the 1st day of April;(i)words and expressions not defined in these rules but defined in the Act shall have the meaning assigned to them in the Act.
