Bombay High Court
Pr. Commissioner Of Income Tax - 14 vs Roop Darshan Real Estate P. Ltd on 6 December, 2018
Author: M.S.Sanklecha
Bench: Akil Kureshi, M.S.Sanklecha
Priya Soparkar 1 55, 56, 58 to 66, 69 to 70, 73, 74, 76 to 78 itxa 205-17 and ors. -o
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL NO.205 OF 2017
Pr.Commissioner of Income Tax-14 ... Appellant
V/s.
M/s Soumya Trading & Finance P. Ltd. ... Respondent
WITH
INCOME TAX APPEAL NO.206 OF 2017
Pr.Commissioner of Income Tax-14 ... Appellant
V/s.
Roop Darshan real Estate P. Ltd. ... Respondent
WITH
INCOME TAX APPEAL NO.324 OF 2017
Pr.Commissioner of Income Tax-14 ... Appellant
V/s.
M/s Sumangal Builders & Developers P. Ltd. ... Respondent
WITH
INCOME TAX APPEAL NO.418 OF 2017
Pr.Commissioner of Income Tax-2 ... Appellant
V/s.
Mahindra Automobile Distributor Pvt. Ltd. ... Respondent
WITH
INCOME TAX APPEAL NO.457 OF 2017
WITH
INCOME TAX APPEAL NO.458 OF 2017
WITH
INCOME TAX APPEAL NO.460 OF 2017
WITH
INCOME TAX APPEAL NO.461 OF 2017
WITH
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Priya Soparkar 2 55, 56, 58 to 66, 69 to 70, 73, 74, 76 to 78 itxa 205-17 and ors. -o
INCOME TAX APPEAL NO.469 OF 2017
WITH
INCOME TAX APPEAL NO.472 OF 2017
WITH
INCOME TAX APPEAL NO.476 OF 2017
Pr.Commissioner of Income Tax-14 ... Appellant
V/s.
Mr.Mukeshh Choksi ... Respondent
WITH
INCOME TAX APPEAL NO.784 OF 2017
Pr.Commissioner of Income Tax-2 ... Appellant
V/s.
M/s Halani Shipping Ltd. ... Respondent
WITH
INCOME TAX APPEAL NO.916 OF 2017
Pr.Commissioner of Income Tax-14 ... Appellant
V/s.
Sprandi India Pvt. Ltd. ... Respondent
WITH
INCOME TAX APPEAL NO.954 OF 2017
Pr.Commissioner of Income Tax-2 ... Appellant
V/s.
Anjani Agro Implements Pvt. Ltd. ... Respondent
WITH
INCOME TAX APPEAL NO.960 OF 2017
Pr.Commissioner of Income Tax-2 ... Appellant
V/s.
M/s Lenient Finvest Pvt. Ltd. ... Respondent
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Priya Soparkar 3 55, 56, 58 to 66, 69 to 70, 73, 74, 76 to 78 itxa 205-17 and ors. -o
WITH
INCOME TAX APPEAL NO.1078 OF 2017
WITH
INCOME TAX APPEAL NO.1085 OF 2017
WITH
INCOME TAX APPEAL NO.1107 OF 2017
Pr.Commissioner of Income Tax-14 ... Appellant
V/s.
M/s Kaycee Shares Broking Pvt. Ltd. ... Respondent
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Mr.Suresh Kumar for the Appellants in all appeals.
Mr.Atul Jasani for the Respondents in ITXA Nos.206 of 2017 and
324 of 2017.
Mr.Sanjiv M. Shah for the Respondent in ITXA No.418 of 2017.
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CORAM : AKIL KURESHI AND
M.S.SANKLECHA, JJ.
DATE : DECEMBER 06, 2018.
P.C.:-
1. These Appeals under Section 260-A of the Income Tax Act, 1961 (the Act) challenge the orders passed by the Income Tax Appellate Tribunal (the Tribunal).
2. Mr.Suresh Kumar, learned Counsel appearing for the Revenue states that he has been instructed not to press these appeals. This for the reason that the tax effect in each of these ::: Uploaded on - 07/12/2018 ::: Downloaded on - 29/12/2018 07:55:43 ::: Priya Soparkar 4 55, 56, 58 to 66, 69 to 70, 73, 74, 76 to 78 itxa 205-17 and ors. -o appeals is less than Rs.50 lakhs as provided in CBDT Circular No.3 of 2018 dated 11th July, 2018.
3. Accordingly, all these Appeals are dismissed as not pressed.
4. Refund of Court Fees, as per Rules.
(M.S.SANKLECHA,J.) (AKIL KURESHI,J.) ....
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