Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1171] [Entire Act] Bengal Presidency - Subsection Section 1171(vi) in Police Regulations, Bengal , 1943 (vi)The Superintendent shall maintain a demand and collection register in B. P. Form No. 226 to note the demands and the subsequent realizations as certified by the Accountant-General.
