Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 12 in The Rajasthan Minor Irrigation Works Rules, 1956 12. Variation of rent. - Any variation in rent under section 24 mid 40 shall be made in the manner provided in section 120 of the Rajasthan Tenancy Act. 1955.
