Section 14(3) in The West Bengal College Teachers (Security Of Service) Act, 1975
(3)The Appellate Tribunal may, on application made in this behalf, call for the records of an appeal from the University if no final order has been passed therein by the University under sub-section (2) of section 12 within a period of one year from the date of filing an appeal under sub-section (1) of the said section.
