Supreme Court - Daily Orders
M/S Pneumatic Power Tools And Co. vs Union Of India on 19 November, 2018
ITEM NO.5 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 30689/2018
M/S PNEUMATIC POWER TOOLS AND CO. Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR ADMISSION and IA No.160007/2018-WITHDRAWAL OF CASE /
APPLICATION)
Date : 19-11-2018 This petition was called on for hearing today.
For Petitioner(s)
Mr. Punit Dutt Tyagi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Matter is allowed to be withdrawn, being unregistered.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2018.11.24 09:54:36 IST Reason: