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[Cites 0, Cited by 0] [Section 22(5)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(5)(va) in The Mineral Concession Rules, 1960

(va)[ a Progressive Mine Closure Plan as defined in clause (oo) of rule 3 of the Mineral Conservation and Development Rules, 1988; and] [ Inserted by G.S.R. 329(E), dated 10.4.2003 (w.e.f. 10.4.2003).]