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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(1)(a) in Jammu and Kashmir Brick Kilns (Regulation) Act, 2010

(a)a licence granted under section 6 has been obtained by misrepresentation as to an essential fact; or