Section 12(2) in Rajasthan private Security Agencies (Regulation) Rules, 2006
(2)Every application for renewal of license shall be accompanied by:-(a)a demand draft or banker's cheque showing the payment of fees as per sub-section (3) of section 7, payable to the Controlling Authority.(b)Particulars of the applicant in form II from verification of his antecedents.(c)Affidavit of the applicant in for III.
