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State of Meghalaya - Section

Section 18 in The Meghalaya Police Act, 2010

18. Oath or affirmation by police personnel

Every member of the Police Service enrolled under this Act shall, on appointment and completion of training, make and subscribe before the Superintendent of Police or other Unit Head, as the case may be, or another officer appointed in that behalf by him as the case may be, or collectively at the time of Passing Out Parade, an oath or affirmation, as prescribed.