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[Cites 0, Cited by 0] [Section 12A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12A(2) in The M.P. Lokayukt Evam Up-Lokayukt Adhiniyam, 1981

(2)The report of the Lokayukt and the order passed by the Governor shall be laid on the table of the Legislative Assembly.]