Section 32(1) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)
(1)Every person generating, transmitting, supplying or using energy (hereinafter in this section referred to the "operator" ) shall take all reasonable precautions in constructing laying down and placing his electric supply-lines and other works and in working his system, so as not injuriously to effect, whether by induction or otherwise, the working of any wire or line used for the purpose of telegraphic, telephonic or electric-signalling communication, or the currents in such wire or line.
