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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Mizoram - Subsection

Section 75(a) in Mizoram Liquor (Prohibition and Control) Act, 2014

(a)the intoxicating liquor, still, utensils, implement, apparatus or materials in respect of or by means of which such offence has been committed: