Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Bihar - Subsection Section 46(7) in The Bihar Intermediate Education Council Act, 1992 (7)To maintain proper accounts and other allied records; to prepare annual statement of accounts and to get accounts of the Institution audited.
