Chattisgarh High Court
M/S Pan Parag India Ltd vs State Of Chhattisgarh 31 Wpc/591/2018 ... on 10 October, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPT No. 162 of 2018
M/s Pan Parag India Ltd. Versus State of Chhattisgarh & Others
10/10/2018 Ms. Smiti Sharma, counsel for the petitioner.
Shri Anand Dadriya, GA for the State.
Heard.
Issue notice to the respondents on payment of PF
as per rules, failing which the Writ Petition shall automatically stand dismissed without further reference to the Bench.
Post the matter along with WPT Nos.152 and 153 of 2018.
Sd/-
Judge (Prashant Kumar Mishra) Barve