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Chattisgarh High Court

M/S Pan Parag India Ltd vs State Of Chhattisgarh 31 Wpc/591/2018 ... on 10 October, 2018

      HIGH COURT OF CHHATTISGARH, BILASPUR

                             Order Sheet

                      WPT No. 162 of 2018

 M/s Pan Parag India Ltd. Versus State of Chhattisgarh & Others




10/10/2018         Ms. Smiti Sharma, counsel for the petitioner.
                   Shri Anand Dadriya, GA for the State.
                   Heard.
                   Issue notice to the respondents on payment of PF

as per rules, failing which the Writ Petition shall automatically stand dismissed without further reference to the Bench.

Post the matter along with WPT Nos.152 and 153 of 2018.

Sd/-

Judge (Prashant Kumar Mishra) Barve