Himachal Pradesh High Court
Prem Lata vs . Pramod Kumar on 11 May, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
FAO No. 135 of 2021 11.05.2022 Present: Mr. Amit Kumar Dhumal, Advocate for the appellants.
Dr. Lalit Kumar Sharma, Advocate for respondent No. 2.
As per report of the Registry, steps have not been taken r to for the service of respondents No. 1 and 3.
On the request of Mr. Amit Kumar Dhumal, learned Counsel for the appellants, three weeks time is granted to the appellants to do the needful', and thereafter, notice be issued to said respondents returnable for 07.07.2022.
List on 07.07.2022.
(Ajay Mohan Goel) Judge May 11, 2022 (narender) ::: Downloaded on - 11/05/2022 20:07:27 :::CIS