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[Cites 0, Cited by 0] [Section 29(5)] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(5)(a) in New Okhla Industrial Development Area Building Regulations, 2010

(a)When parking space is to be provided for motor vehicles, it shall not be less than 20 square metre in open area and 30 square metre in basement and in stilts and for scooters and cycles the parking spaces provided shall not be less than 3 square metres and 1.40 square metres respectively.