Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Tamilnadu - Subsection Section 23(37) in Tamil Nadu Dr. Ambedkar Law University Act, 1996 (37)to delegate any of its powers to the Vice-Chancellor, to a Committee from among its own members to a Committee appointed in accordance with the statutes.
