Section 66 in The Goa, Daman and Diu Chit Funds Act, 1973
66. Act not to apply to certain chits.
- The provisions of this Act shall not apply in respect of -(1)any chit started before the commencement of this Act, or(2)any chit amount of which or where two or more chits are started or conducted simultaneously by the same foreman, the aggregate chit amount of which does not exceed one hundred rupees.
