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State of Bihar - Section

Section 6 in The Bengal Mohammadan Marriages and Divorces Registration Act, 1876

6. Mohammadan Registrar to keep registers.

- Every Mohammadan Registrar shall keep up the following register-books:-Book I. - Register of marriage, in the Form A contained in the Schedule to this Act.Book II. - Register of divorces other than those of the kind knows as Khula, in the Form B contained in the Schedule to this Act.Book III. - Register of divorces of the kind knows as Khula, in the Form C contained in the Schedule to this Act.