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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Jharkhand - Subsection

Section 25(10) in Bihar Factories Rules, 1950

(10)The accuracy of each thermometer shall be certified by the National Physical Laboratory, New Delhi, or any other Laboratory, Institution or Competent authority approved by the Chief Inspector in writing and such certificate shall always be kept attached to the Humidity Register.