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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(b) in Bihar Elementary School Education Committee Act, 2007

(b)For Children. - (i) To ensure the enrollment of cent per cent children of age group 6-14 within the Poshak Kheshtra of the School and to ensure their fundamental right given under Article 21 'A' of the Constitution of India.
(ii)To make necessary arrangement with regard to cultural and educational .activities for all round development of children.
(iii)To pay special attention towards security of children during construction of school building, and management of the mid-day meal (MDM) and other programme and activities.
(iv)To take necessary decision about the management of the MDM and to supervise it. The Samiti will follow the directions given from time to time by the Govt, in this respect.