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[Cites 0, Cited by 0] [Section 305] [Entire Act]

State of Jharkhand - Subsection

Section 305(11) in Bihar Education Code, 1961

(11)Application forms for permission to appear at the Secondary School Examination will be signed by the Headmaster/Principal of the school at which the candidates have been examined and have passed and must be forwarded by him, together with the Secondary School Examination fees, which he will realise from the candidates concerned direct to the Secretary of the Bihar School Examination Board.(D. P. I.'s circular no. 1, dated the 8th January 1921; and Government (Resolution no. 3961-E., dated the 19th November 1925.)Section IVFees, Fines and Free-studentships