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[Cites 0, Cited by 0] [Section 79(3)] [Section 79] [Entire Act]

State of Maharashtra - Subsection

Section 79(3)(i) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(i)The foster care family should be willing to follow rules laid down including regular visits to paediatrician, maintenance of child health, record etc;