Bombay High Court
Iatros Pharmaceuticals Private ... vs Zenlabs India And Anr on 6 October, 2021
Author: A.S. Gadkari
Bench: A.S. Gadkari
Tandale 1-Caa-330-2018 in Ao-255-2018.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICATION NO. 330 OF 2018
WITH
APPEAL FROM ORDER NO. 255 OF 2018
Iatros Pharmaceuticals Pvt. Ltd. ...Applicant/Appellant
V/s.
Zenlabs India and Anr. ... Respondents
WITH
INTERIM APPLICATION (ST.) NO. 18921 OF 2021
WITH
APPEAL FROM ORDER NO. 255 OF 2018
Zenlabs India and Anr. ... Applicants
V/s.
Iatros Pharmaceuticals Pvt. Ltd. ... Respondent
Mr.Hiren Kamod a/w Mr.B.N. Poojari, Ms.Shrishti Poojari, Mr.Prem Khullar &
Ms.Nidhi Bangera i/b. Asian Patent Law for Applicant/Appellant in
CAA/330/2018 & AO/255/2018.
Mr.Pramod Patil a/w Mr.Nikhilesh Kumar, Ms.Komal Mestry, Mr.Shyamsundar
Salunke i/b. PNP & Associates for Respondent Nos.1 and 2.
CORAM : A.S. GADKARI, J.
DATE : 6th October 2021. P.C. :
Stand over to 7th October, 2021 at 2.30 p.m. [A.S. GADKARI, J.] Digitally signed by MANOJ R MANOJ R TANDALE TANDALE Date: 2021.10.06 1/1 18:00:50 +0530