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Bombay High Court

Iatros Pharmaceuticals Private ... vs Zenlabs India And Anr on 6 October, 2021

Author: A.S. Gadkari

Bench: A.S. Gadkari

                             Tandale                                                    1-Caa-330-2018 in Ao-255-2018.odt



                                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                                   CIVIL APPELLATE JURISDICTION

                                                CIVIL APPLICATION NO. 330 OF 2018
                                                              WITH
                                               APPEAL FROM ORDER NO. 255 OF 2018

                             Iatros Pharmaceuticals Pvt. Ltd.                 ...Applicant/Appellant
                                    V/s.
                             Zenlabs India and Anr.                           ... Respondents

                                                             WITH
                                           INTERIM APPLICATION (ST.) NO. 18921 OF 2021
                                                             WITH
                                              APPEAL FROM ORDER NO. 255 OF 2018

                             Zenlabs India and Anr.                           ... Applicants
                                    V/s.
                             Iatros Pharmaceuticals Pvt. Ltd.                 ... Respondent


                             Mr.Hiren Kamod a/w Mr.B.N. Poojari, Ms.Shrishti Poojari, Mr.Prem Khullar &
                             Ms.Nidhi Bangera i/b. Asian Patent Law for Applicant/Appellant in
                             CAA/330/2018 & AO/255/2018.
                             Mr.Pramod Patil a/w Mr.Nikhilesh Kumar, Ms.Komal Mestry, Mr.Shyamsundar
                             Salunke i/b. PNP & Associates for Respondent Nos.1 and 2.



                                                                 CORAM : A.S. GADKARI, J.

DATE : 6th October 2021. P.C. :

Stand over to 7th October, 2021 at 2.30 p.m. [A.S. GADKARI, J.] Digitally signed by MANOJ R MANOJ R TANDALE TANDALE Date: 2021.10.06 1/1 18:00:50 +0530