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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Punjab - Subsection

Section 45(1)(v) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(v)persons by whom receipts shall be granted on behalf of the Panchayat Samiti for money received under this Act;