Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of Jharkhand - Subsection Section 65(c) in Bengal Embankment Act, 1882 (c)of all the public embankments and water-courses within any tract of country specified in the order of the State Government and any such tract may contain the whole or portions of any one or more districts;
