Section 2(3) in The Tamil Nadu Cinemas (Regulation) Rules, 1957
(3)[ These rules shall also apply to all cinema premises in the territories specified in the Second Schedule to the Andhra Pradesh and Tamil Nadu (Alteration of Boundaries) Act, 1959 (Central Act 56 of 1959) and to those which come into existence after the 20th February 1963.] [Inserted G.O. Ms. No. 547, Home, dated the 14th February 1963.]
