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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Assam - Subsection

Section 19(2)(a) in Criminal Rules (Assam)

(a)The pleaders on the panel shall be engaged by rotation except where an accused chooses a pleader out of his turn, in which case the pleader thus chosen shall lose his ordinarily turn unless he is again chosen out of his turn.