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Orissa High Court

WP(C)/3377/2020 on 3 February, 2020

Author: Biswanath Rath

Bench: Biswanath Rath

                          W.P.(C) No.3377 of 2020




02.   03.02.2020               Issue notice to the opposite parties on the
                   question of admission.
                               Let a copy of the writ petition be served on
                   Mr. S.K. Jena, leaned counsel, who usually appears for
                   Odisha Public service Commission (in short 'OPSC') in
                   course of the day.
                               Learned counsel for the OPSC is directed to
                   obtain instruction by Friday.
                               List this matter on 07.02.2020.
                               Free copy of this order be handed over to
                   learned counsel for the OPSC for compliance.


                                                      ..................................
                                                       Biswanath Rath, J.

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