Orissa High Court
WP(C)/3377/2020 on 3 February, 2020
Author: Biswanath Rath
Bench: Biswanath Rath
W.P.(C) No.3377 of 2020
02. 03.02.2020 Issue notice to the opposite parties on the
question of admission.
Let a copy of the writ petition be served on
Mr. S.K. Jena, leaned counsel, who usually appears for
Odisha Public service Commission (in short 'OPSC') in
course of the day.
Learned counsel for the OPSC is directed to
obtain instruction by Friday.
List this matter on 07.02.2020.
Free copy of this order be handed over to
learned counsel for the OPSC for compliance.
..................................
Biswanath Rath, J.
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