Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 66] [Section 181] [Entire Act] Union of India - Subsection Section 181(1) in The Electricity Act, 2003 (1)The State Commissions may, by notification, make regulations consistent with this Act and the rules generally to carry out the provisions of this Act.