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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

NCT Delhi - Subsection

Section 44(1)(i) in The New Delhi Municipal Council Act, 1994

(i)all moneys received by or on behalf of the Council from any other source whatsoever, shall form one Fund to be entitled" the Municipal Fund of New Delhi" (hereafter in this Act referred to as" the New Delhi Municipal Fund").