Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 161 in Maharashtra Housing and Area Development Act, 1976 161. Terms and conditions for advancing of loans. - Loans under section 160 may be advanced on such terms and conditions as may be determined by regulations.
