Section 28(2)(a) in The Insolvency and Bankruptcy Board of India (Employees' Service) Regulations, 2017

[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

(a)in case of female employees:

(i)14 days for tubectomy / laparoscopy

(ii)1 day on the day on which the husband undergoes vasectomy

(iii)1 day on the day of IUD insertion / reinsertion; and

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