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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2) in The Rajasthan Colonisation (Fruit and Vegetable Gardens) Conditions, 1955

(2)Orchard to be according to approved plan. - The grantee shall plant fruit and ornamental trees according to plan approved by the Collector in consultation with the Horticulturist and shall be bound to follow his instructions in selection of trees, their culture (including their space from each other) and maintenance.