Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 186] [Entire Act] Union of India - Subsection Section 186(c) in Cantonments Act, 1924 (c)the minimum cubic capacity of any room or rooms in a building which is to be erected or re-erected; [* * *] [The word "and" was rep. by Act 24 of 1936, s.52.]
