Allahabad High Court
Mulakh Raj @ Bucha vs State Of U.P. & Others on 12 July, 2010
Author: Ram Autar Singh
Bench: Ram Autar Singh
Court No. - 20 Case :- CRIMINAL REVISION No. - 1923 of 2002 Petitioner :- Mulakh Raj @ Bucha Respondent :- State Of U.P. & Others Petitioner Counsel :- Pankaj Singh,Smt. Archana Tyagi Respondent Counsel :- Govt. Advocate Hon'ble Ram Autar Singh,J.
The case is passed over on the illness slip of Smt. Archana Tyagi, learned counsel for the revisionist. List in the next cause list. Order Date :- 12.7.2010 Manoj