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Bengal Presidency - Section

Section 56 in The Calcutta Police Act, 1866

56. Powers of Inspector, etc., to enter shops to seize false weights and measures

Any Inspector or superior officer of police may enter any shop or premises for the purpose of inspecting the weights and measures, and instruments for weighing, kept or used therein, and may seize any weight, measure or instrument for weighing which he may have reason to believe is false.