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[Cites 0, Cited by 0] [Section 10CA(2)] [Section 10CA] [Entire Act]

Union of India - Subsection

Section 10CA(2)(i) in Income Tax Rules, 1962

(i)the most appropriate method used to determine the price of the comparable uncontrolled transaction or transactions undertaken in the aforesaid period and the price in respect of such uncontrolled transactions shall be determined; and