Orissa High Court
Religare Health Insurance vs Uttam Kumar Giri And on 17 January, 2023
Author: M.S. Sahoo
Bench: M.S. Sahoo
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.A No.1328 of 2022
(Arising out of W.P.(C) No.22608 of 2020)
Religare Health Insurance
Company Limited (Now
known as Care Health
Insurance Company
Limited), Haryana .... Appellant
Mr. A. A. Khan, Advocate
-versus-
Uttam Kumar Giri and
Others .... Respondents/
Opp. Parties
Mr. A. C. Behera,
Advocate for the Caveator
CORAM:
JUSTICE JASWANT SINGH
JUSTICE M.S. SAHOO
ORDER (Oral)
17.01.2023 Order No. (Hybrid Mode)
02. 1. Learned counsel for the Caveator prays for a short accommodation.
2. List on 27th January, 2023.
(Jaswant Singh) Judge (M.S. Sahoo) Judge Sipun 17th January, 2023 Cuttack Page 1 of 1