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State of Jammu-Kashmir - Section
Section 8 in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018
8. Monitoring Group.
- The Monitoring group of the State Authority shall consist of the following, namely :-| i Chief Conservator of Forests, Planning andProjects | Chairperson |
| ii Nodal Officer/Chief Conservator of Forests,Forest Conservation Act | Member |
| iii Conservator of Forests, Working Plan | Member |
| iv Divisional Forest Officer, Resources Survey | Member |
| v Divisional Forest Officer, PhotoInterpretation Division | Member |
| vi Divisional Forest Officer, StatisticsDivision | Member |
| vii Deputy Director, Planning in the Office ofthe Principal Chief Conservator of Forests | Member |