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State of Jammu-Kashmir - Section

Section 8 in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018

8. Monitoring Group.

- The Monitoring group of the State Authority shall consist of the following, namely :-
i Chief Conservator of Forests, Planning andProjects Chairperson
ii Nodal Officer/Chief Conservator of Forests,Forest Conservation Act Member
iii Conservator of Forests, Working Plan Member
iv Divisional Forest Officer, Resources Survey Member
v Divisional Forest Officer, PhotoInterpretation Division Member
vi Divisional Forest Officer, StatisticsDivision Member
vii Deputy Director, Planning in the Office ofthe Principal Chief Conservator of Forests Member