Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 3 in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

3. Role of Panchayats.

- (i) The Panchayats at each level will be the Principal Authorities for planning and implementation of the Scheme.
(ii)The Panchayats at different levels shall coordinate with each other and also with the District and the Block administration for the effective implementation of the Act.