Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 308] [Entire Act] Union of India - Subsection Section 308(3) in The Merchant Shipping Act, 1958 (3)[ Nothing in this section shall apply in respect of an Indian ship or a nuclear ship;] [ Inserted by Act 21 of 1966, Section 23 (w.e.f. 28.5.1966).]
