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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(1)(b) in Maharashtra Electricity Duty Act, 2016

(b)units of energy consumed by a person and energy produced through the-
(i)Captive generation;
(ii)Co-generation;
(iii)Standby generation;
(iv)Renewable Energy; or
(v)Independent Power Producer (IPP);