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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(m) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(m)There shall be no direct opening between the crew accommodation (other than recreation deck spaces) and spaces used as :-
(i)permanent coal bunkers;
(ii)oil fuel bunkers;
(iii)cargo or machinery spaces;
(iv)lamp rooms or paint rooms;
(v)store rooms not forming part of the crew accommodation (other than store rooms or engine room or deck department stores);
(vi)chain lockers;or
(vii)Cofferdams Provided that there may be a direct opening between machinery spaces and sanitary accommodation and changing room provided for the sole use of offices and ratings of the engine room department.