Section 26 in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001
26. Anti secular or social disharmony activity and demonstration.
- No panchayat employee shall engage himself or participate in any activity which is anti-secular or which tends to create disharmony in society or in any demonstration which is prejudicial to the interest of the sovereignty and integrity of India, the security of the State, public order, decency or morality or which involves contempt of court, defamation or incitement to an offence.
