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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of West Bengal - Subsection

Section 44(1)(d) in New Town Kolkata Planning Area (Building) Rules, 2014

(d)require it to be rounded off or splayed or cut off to such height and to such extent as the New Town Kolkata Development Authority may determine, or