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State of Chattisgarh - Section

Section 9 in The Chhattisgarh Excise Settlement of Licences for Retail Sale of Foreign Liquor (In District Raipur, Durg, Rajnandgaon, Dhamtari and Mahasamund) Rules, 2001

9. District level committee.

- There shall be a district level committee for selection of licensees for retail sale of foreign liquor. The committee shall consist of the :-
(i) The Collector of the District Chairman
(ii) One Gazetted Officer of Excise Department nominated by theExcise Commissioner Member
(iii) The District Excise Officer/Asstt. Excise Commissioner of theDistrict Member-Secretary